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Supreme Court Raises Concern Regarding Overcrowding in Prisons - (14 Oct 2016)

SC, while blaming Delhi for paying “little or no attention” to fundamental rights of under trials and convicts, has said, it is “not only tragic but also pathetic” to find that prisons in National Capital, along with half a dozen States across country, are overcrowded by over 150 per cent

Tags : SUPREME COURT   UNDER TRIALS  

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