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Bombay HC Denies Relief to Telephone Officer over Case Relating to Loss of Telephone Cables - (13 Oct 2016)

Bombay HC has refused to interfere with decision of Authorities to compulsorily retire a Junior Telecom Officer in Mahanagar Telephone Nigam Ltd after a departmental inquiry held him guilty in a case of loss of telephone cables.

Tags : BOMBAY HC   MAHANAGAR TELEPHONE NIGAM LTD   TELEPHONE CABLES  

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