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NGT Stays Implementation of DDA’s Unified By-Laws for Delhi - (13 Oct 2016)

National Green Tribunal (NGT) has put brakes on implementation of Delhi Development Authority’s (DDA) ‘Unified Building Bye-Laws’ that sought to merge green clearances for constructions in 20,000 sq.m to 1,50,000 sq.m with building approvals.

Tags : NATIONAL GREEN TRIBUNAL   NGT   UNIFIED BUILDING BYE-LAWS   DELHI DEVELOPMENT AUTHORITY  

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