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NGT Directs Pollution Control Boards to Curb Pollution in Pali River - (13 Oct 2016)

National Green Tribunal (NGT) has asked Central Pollution Control Board and Rajasthan State Pollution Control Board to take preventive and effective steps to ensure that Nehda Dam and Bandi River don't get polluted with the untreated effluents from Industries.

Tags : NATIONAL GREEN TRIBUNAL   NGT   NEHDA DAM   BANDI RIVER  

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