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Hyderabad HC Refuses to Renew Permit to Run Private Medical College - (13 Oct 2016)

Hyderabad HC, while stressing on need to maintain standards in private medical colleges, has refused to direct Central Government and Medical Council of India (MCI) to renew permission to run a medical college, NRI Institute of Medical Sciences, at Sangivalsa in Visakhapatnam.

Tags : HYDERABAD HC   NRI INSTITUTE OF MEDICAL SCIENCES  

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