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Madras HC Seeks Hindu Religious Department’s Response on Complaint of Suffering to Elephant - (13 Oct 2016)

Madras HC has directed Hindu Religious & Charitable Endowments Department to file its response within two weeks on a complaint that an elephant owned by the Srirangam temple, Tiruchirappalli was forced to dance causing pain and sufferings to it.

Tags : MADRAS HC   SRIRANGAM TEMPLE  

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