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SC Dismisses Civic Body's Appeal against Bombay High Court Verdict - (12 Oct 2016)

SC has dismissed an appeal filed by Aurangabad Municipal Corporation against Bombay HC's judgment on October 16 last year, in which it quashed a criminal complaint filed by the civic body's medical health officer against a city-based gynaecologist.

Tags : SC   AURANGABAD MUNICIPAL CORPORATION  

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