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NGT to U'khand : Why Are Choppers Flying So Low Over Kedarnath Reserve - (03 Sep 2015)

National Green Tribunal (NGT) has directed Uttarakhand Government to furnish explanation before it on why helicopters are flying so low over Kedarnath Wildlife Sanctuary (KWLS) and the impact it might be causing.

Tags : NATIONAL GREEN TRIBUNAL  UTTARAKHAND GOVERNMENT  

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