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SC Extends Stay on Bombay HC Order, Delaying Women’s Entry to Haji Ali - (10 Oct 2016)

SC has extended stay granted by Bombay HC to facilitate an appeal against its decision to lift the ban on entry of women near the sanctum sanctorum of the famous Haji Ali Dargah, till October 17 when it will hear the matter.

Tags : SC   HAJI ALI DARGAH  

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