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Porsche Crash Case: Madras High Court Grants Bail to Racer Vikash Anand - (07 Oct 2016)

Madras High Court has granted interim bail to racing champion Vikash Anand, who was arrested for causing a car accident in which an auto driver was killed and eight others injured in Chennai last month.

Tags : MADRAS HIGH COURT   PORSCHE CRASH CASE   VIKASH ANAND  

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