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Delhi Court Seeks Clarification from Election Commission on Smriti Irani’s Educational Qualification - (07 Oct 2016)

A Delhi Court has sought further clarifications from the Election Commission of India over a plea alleging Smriti Irani’s educational qualifications to be incorrect in polls affidavit.

Tags : DELHI COURT   ELECTION COMMISSION OF INDIA   SMRITI IRANI   EDUCATIONAL QUALIFICATIONS  

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