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NGT Asks AAP Government to Shut Pickling Units in National Capital - (07 Oct 2016)

National Green Tribunal (NGT), while noting that pickling units fall under prohibited list of industries as per Master Plan 2021, has directed Delhi government to shut down such units located in National Capital with immediate effect.

Tags : NATIONAL GREEN TRIBUNAL   AAP GOVERNMENT   MASTER PLAN 2021   PICKLING UNITS  

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