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GoAir-Indigo Domain Name Tussle: Bombay HC Questions Usage of Generic Words - (07 Oct 2016)

Bombay High Court while dealing with ongoing dispute between private carriers GoAir and Indigo over an alleged ‘similarity’ in their domain names has questioned that whether one can claim an irrefutable right over generic words.

Tags : BOMBAY HIGH COURT   GOAIR   INDIGO   DOMAIN NAMES   GENERIC WORDS  

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