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Calcutta HC Grants Extension of Time for Immersion of Idols of Household Durga Pujas - (07 Oct 2016)

Calcutta High Court has extended the time for immersion of idols of household Durga Pujas for two hours till 6 pm in West Bengal on October 11.

Tags : CALCUTTA HIGH COURT   IMMERSION   DURGA PUJA  

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