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SC Summons Delhi HC Registrar over Grading Given to Judicial Officer - (07 Oct 2016)

Supreme Court has summoned Registrar-General of Delhi High Court to appear before it on Friday to explain how a Lower Court Judge had been graded under a ranking that corresponded to ‘integrity doubtful’ without any material basis.

Tags : SUPREME COURT   DELHI HIGH COURT   INTEGRITY DOUBTFUL  

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