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SC Grants Relief to Domicile Candidates Seeking Admission in Medical Courses - (06 Oct 2016)

SC, while giving a major relief to domicile candidates seeking admission to MBBS course through NEET counseling, has ordered to give preference to medical aspirants from State by maintaining status quo on allotment list released on October 2.

Tags : SC   NEET   MEDICAL   ADMISSION  

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