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SC Notices Centre & UP Government over Exemption to Minority Schools under Right to Education Act - (06 Oct 2016)

SC has issued notice to Centre & Uttar Pradesh Government on a plea seeking a relook by a constitution bench on whether minority institutions both aided and unaided were excluded entirely from the ambit of the Right to Education Act.

Tags : SC   UTTAR PRADESH   MINORITY INSTITUTIONS   RIGHT TO EDUCATION ACT  

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