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SC Permits Spl. Court to Deliver Final Verdict on Gulbarg Society Massacre Case - (03 Sep 2015)

SC has permitted special SIT court to deliver final verdict in 2002 Gulbarg Society massacre case - the only litigation among all post-Godhra riot cases where a witness directly accused former chief minister Narendra Modi of not responding to distress calls of victims.

Tags : SC  GULBARG SOCIETY MASSACRE CASE  

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