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Delhi HC Allows RBI to Intervene in Tata-NTT Docomo Case - (06 Oct 2016)

Delhi HC has allowed the Reserve Bank of India (RBI) to file an intervention application in the enforcement proceedings initiated by NTT Docomo to realize a $1.17 billion international arbitration award in favor of the Japanese telecom giant against Tata Sons Ltd.

Tags : DELHI HC   RESERVE BANK OF INDIA   TATA-NTT DOCOMO  

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