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Delhi HC Slams Civic Bodies for Failure to Ensure Zero Littering in Delhi - (06 Oct 2016)

Delhi HC has slammed Civic Bodies for its failure to stop littering in the National Capital and said that "You don't even respect your Prime Minister" who has launched the ambitious 'Swachh Bharat' campaign.

Tags : DELHI HC   LITTERING   SWACHH BHARAT  

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