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Karnataka High Court Confirms Life Sentence to 10 in Gangamma Murder Case - (03 Sep 2015)

Karnataka High Court has confirmed conviction and life imprisonment imposed on Mantelingaiah, Akhila Janajagruti Mahasabha (AJMS) leader from Mysuru along with nine others in AJMS activist Gangamma murder case of 2005.

Tags : KARNATAKA HIGH COURT   GANGAMMA MURDER CASE  

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