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Bombay HC Seeks BMC’s Action Plan over Dengue & Leptospirosis - (06 Oct 2016)

Bombay HC has said that diseases like dengue and leptospirosis were fast becoming epidemics and sought an action plan from the Brihanmumbai Municipal Corporation (BMC) to tackle them.

Tags : BOMBAY HC   DENGUE   LEPTOSPIROSIS   BRIHANMUMBAI MUNICIPAL CORPORATION  

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