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Delhi HC Rejects Plea Challenging Coal Ministry’s Decision to Club all Sectors in Coal Auctions - (06 Oct 2016)

Delhi HC has dismissed pleas of some private companies challenging Coal Ministry's decision to club all sectors, barring power, under a single category for coal block auctions, observing that these firms had participated in tender process which was known to them.

Tags : DELHI HC   COAL AUCTION   COAL MINISTRY  

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