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CIC: UGC Must Give Clarifications on Recognized Courses - (06 Oct 2016)

Central Information Commission (CIC), while rejecting the plea of Higher Education Regulator, has said that UGC and other public authorities cannot deny clarifications sought by RTI applicants if it is part of their duty to collect that.

Tags : CENTRAL INFORMATION COMMISSION   CIC   UGC   RTI  

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