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Punjab & Haryana HC Directs Tenants to Remove Building Violations within 2 Weeks - (05 Oct 2016)

Punjab & Haryana HC, after granting sufficient opportunities to owners of Sector 37-based Batra Theatre to remove building violations, has directed their tenants to remove the non-compoundable building violations within two weeks at the expense of Batra brothers.

Tags : PUNJAB & HARYANA HC   BATRA THEATRE  

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