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Delhi HC: Misuse of Coal Mines Leads to Loss of Public Revenue - (05 Oct 2016)

Delhi HC, while observing that there would be loss of public revenue if a coal block is not operated properly, has upheld decision of NTPC Ltd rejecting techno-commercial bid of a company for operation and development of Dulanga coal mine in Odisha.

Tags : DELHI HC   NTPC LTD   COAL MINES  

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