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Gujarat High Court Issues Notice to Gujarat Government on Teesta Setalvad's Tweet - (03 Sep 2015)

Gujarat High Court has issued notices to state government and complainant on plea by social activist Teesta Setalvad seeking quashing of FIR in case in which she is accused of putting objectionable pictures of Hindu deities on a social networking site.

Tags : GUJARAT HIGH COURT   GUJARAT GOVERNMENT  

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