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Orissa HC Refuses to Interfere in Technical Aspect of Shri Jagannath Temple Repair Work - (05 Oct 2016)

Orissa HC has refused to interfere in technical aspects of repair work of Jagamohan of Shri Jagannath Temple at Puri currently undertaken by Archaeological Survey of India (ASI).

Tags : ORISSA HC   SHRI JAGANNATH TEMPLE  

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