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Gujarat HC Notices State Government over Petition Seeking Thangadh Police Investigation Report - (05 Oct 2016)

Gujarat HC has issued notice to State Government on a petition filed by father of one of three Dalit youths killed in Thangadh police firing in 2012 seeking a copy of report on the probe into the incident.

Tags : GUJARAT HC   THANGADH POLICE FIRING IN 2012  

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