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SC Allows Dera Sacha Sauda Chief’s Plea to Examine Ex-CBI Official - (05 Oct 2016)

SC has allowed Dera Sacha Sauda Chief Gurmeet Ram Rahim Singh’s plea seeking summoning of a Ex-CBI official, who had recorded statements of two alleged rape victims in a 14-year-old case, for his testimony as a court witness.

Tags : SC   DERA SACHA SAUDA CHIEF GURMEET RAM RAHIM SINGH  

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