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SC Slams Najeeb Jung, AAP Government over Chikungunya, Dengue Menance - (05 Oct 2016)

SC, while noting that “interests of the people are paramount”, has asked Lieutenant Governor Najeeb Jung and Delhi CM Arvind Kejriwal to join hands and resolve means to contain spread of chikunguniya and dengue in the National Capital.

Tags : SC   CHIKUNGUNYA   DENGUE MENANCE  

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