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SEBI Raises Foreign Portfolio Investors Investment Limit for Government Debt - (04 Oct 2016)

Securities & Exchange Board of India (SEBI) has raised Foreign Portfolio Investors (FPIs) investment limit in Government Securities to Rs. 1.48 lakh crore, which will be further raised to Rs. 1.52 lakh crore from next January, in order to boost inflows of foreign funds into Indian Capital Market.

Tags : SEBI   FPIS  

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