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Delhi HC Agrees to Maintain Confidentiality of Ex- Ranbaxy Promoters in Daiichi Case - (04 Oct 2016)

Delhi HC has allowed application seeking confidentiality of asset declaration made by Malvinder Singh & Shivinder Singh, Ex-Ranbaxy promoters and other respondents to enforcement proceedings initiated by Daiichi Sankyo Company Limited in relation to Rs.2562 crore Singapore arbitration award.

Tags : DELHI HC   RS. 2562 CRORE SINGAPORE ARBITRATION AWARD   EX- RANBAXY PROMOTERS  

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