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SEBI Fines Piramals Enterprises for Violating Insider Trading Norms - (04 Oct 2016)

Securities and Exchange Board of India (SEBI) has imposed fine on Piramal Enterprises Chairman Ajay Piramal, his wife and daughter, along with another director of the company, N Santhanam, for violating insider trading rules in May 2010 when the Indian company sold its healthcare business to Abbott.

Tags : SEBI   PIRAMALS ENTERPRISES   INSIDER TRADING NORMS  

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