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National Green Tribunal Imposes Fine on Uttar Pradesh Pollution Control Board - (04 Oct 2016)

National Green Tribunal (NGT), while noting the “indifferent conduct” of Uttar Pradesh Pollution Control Board Officers, has slapped a fine of Rs 20,000 on it for not submitting documents relating to beverages major Coca Cola’s Hapur plant in Uttar Pradesh.

Tags : NGT   COCA COLA   UTTAR PRADESH POLLUTION CONTROL BOARD  

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