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Bombay HC Rules: “Condoms Found in Youth’s Pocket Not Decisive Evidence in Gang Rape” - (04 Oct 2016)

Bombay HC, while releasing on bail of a 25-year-old Pune IT professional arrested for his alleged involvement in a colleague's gang rape, has ruled that, “a packet of condoms found in a youth's pocket may not be decisively important evidence”.

Tags : BOMBAY HC   GANG RAPE   CONDOMS FOUND IN A YOUTH'S POCKET  

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