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Madras HC Confirms Detention of 5 Suspected Maoists under National Security Act - (04 Oct 2016)

Madras HC has confirmed detention of 5 suspected Maoists, including a 42-year-old woman, under National Security Act on charges of furthering terror activities and running a politico-military campaign in bordering districts of Tamil Nadu, Kerala and Karnataka, known as tri-junction area.

Tags : MADRAS HC   NATIONAL SECURITY ACT   TERROR ACTIVITIES  

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