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SC Seeks Opinion of Gurdwara Committee over Implementation of Ban on Sardar Jokes - (04 Oct 2016)

SC has expressed serious doubts over enforceability of a ban on jokes on any community and asked Shiromani Gurdwara Parbandhak Committee (SGPC) and Delhi Sikh Gurdwara Management Committee (DSGMC) to outline how a ban on 'Sardar jokes' could be implemented.

Tags : SC   SARDAR JOKES  

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