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SC Fines Delhi Health Minister over Chikungunya Menace - (03 Oct 2016)

SC has ordered Delhi Health Minister Satyendra Jain to cough up a cost of Rs 25000 in his personal capacity over delay in disclosing names of officers who are allegedly disobeying his orders on dealing with vector-borne diseases dengue and chikungunya.

Tags : SC   DELHI HEALTH MINISTER   SATYENDRA JAIN   DENGUE   CHIKUNGUNYA  

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