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SC Announces 25 Years of Jail to Convicts Vikas, Vishal Yadav in Nitish Katara Murder Case - (03 Oct 2016)

SC has held that Vikas Yadav and his cousin Vishal, the convicts in 2002 Nitish Katara murder case, will be in jail for 25 years.

Tags : SC   NITISH KATARA MURDER CASE  

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