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NGT Directs Telangana to Submit Environment Impact Assessment Reports on Strategic Road Development - (03 Oct 2016)

National Green Tribunal (NGT) while demanding Environment Impact Assessment (EIA) report, which is mandatory for execution of the proposed Strategic Road Development Plan (SRDP), has directed the Telangana Government to maintain status quo around KBR National Park until further orders.

Tags : NGT   STRATEGIC ROAD DEVELOPMENT  

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