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CIC Seeks Report on Undertrial Prisoners Who Have Completed Half of Their Maximum Sentence - (02 Sep 2015)

Central Information Commission (CIC) has directed Home Ministry to ask authorities of country's jails to make list of undertrial prisoners, who have completed half of maximum imprisonment period prescribed for their alleged crime and supposed to be released. Also directed them to inform prisoners about their release date.

Tags : CIC  AUTHORITIES OF COUNTRY'S JAILS  

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