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Hyderabad HC Grants Compensation to Parents of Snake Bite Victims - (03 Oct 2016)

Hyderabad HC has directed Central Government and Sarva Siksha Abhiyan'sTelangana Project Director to pay a compensation of Rs 8 lakh each to the parents of two girl students who died due to snake-bites in a residential school in Adilabad district.

Tags : HYDERABAD HC   SNAKE BITE VICTIMS   COMPENSATION  

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