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Madras HC Dismisses Plea Challenging Collection of Higher Fees - (03 Oct 2016)

Madras HC, while upholding a Single Judge’s order, has held that Annamalai University near Chidambaram, which came under the control of State Government by an Act in 2013, is “not a government university” and would not come under the purview of Fee Fixation Committee.

Tags : MADRAS HC   ANNAMALAI UNIVERSITY  

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