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National Green Tribunal Summons State Officials Over Baina Beautification Works - (30 Sep 2016)

National Green Tribunal has issued notices to the State Chief Secretary, Goa Coastal Zone Management Authority, Goa Tourism Development Corporation and Mormugao Municipal Council to appear before the bench on October 4 in view of a petition filed by a citizen challenging the beautification work of Baina beach in Vasco.

Tags : NATIONAL GREEN TRIBUNAL   BAINA BEAUTIFICATION  

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