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Madras HC Orders Medical Care to US Ship Captain Diagnosed with Skin Cancer - (30 Sep 2016)

Madras HC has directed the Superintendent of Puzhal Central Prison, Chennai, to provide necessary medical attention to the captain of US anti-piracy ship MV Seaman Guard Ohio Dudnik Valentyn (66), a Ukranian national, who had been reportedly diagnosed with skin cancer.

Tags : MADRAS HC   SKIN CANCER   US SHIP CAPTAIN  

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