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NGT Issue Notices to Ghaziabad Authorities for Polluting Hindon - (02 Sep 2015)

National Green Tribunal (NGT) has issued show-cause notice to District Magistrate, Ghaziabad, Secretary, Ghaziabad Development Authority, and in-charge of Ghaziabad Nagar Nigam as to why fine be not imposed on them for polluting Hindon.

Tags : NATIONAL GREEN TRIBUNAL  GHAZIABAD AUTHORITIES  

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