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Delhi HC to Centre: Will you adjust Airtel's license fee against future payments? - (30 Sep 2016)

Delhi HC has asked the Central Government if it was willing to allow Bharti Airtel to adjust over Rs 3000 crore, which as per the company, is owed by Government towards disputed license fees for its Punjab circle for 1996-98 against future license fees.

Tags : DELHI HC. AIRTEL   LICENSE FEE  

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