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Bombay HC Grants 6 Weeks to CBI to Obtain Scotland Yard Report In Dabholkar Murder Case - (30 Sep 2016)

Bombay HC has asked CBI to obtain forensic reports from the Scotland Yard within six weeks in connection with the probe into murders of rationalist Narendra Dabholkar, communist leader Govind Pansare and scholar M M Kalburgi.

Tags : BOMBAY HC   CBI. DABHOLKAR MURDER  

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