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Punjab & Haryana HC Issues Notice to Authorities on Plea Seeking to Stop Pension to Convicted Leaders - (29 Sep 2016)

Punjab & Haryana HC has issued notice to Haryana Govt., Secretary, Haryana State Assembly,Ex-CM O P Chautala, his son Ajay Singh Chautala, Ex-Speaker Satbir Singh Kadian and Ex-MLA Sher Singh Barshami on a plea seeking stoppage of their pensions,on account of their conviction in corruption cases.

Tags : PUNJAB & HARYANA HC   PENSIONS  

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